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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(2) in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010

(2)Passenger(s) shall follow the directions of the Ground Staff for embarkation, disembarkation and riding in the cabins for safety purposes. Passengers shall not be allowed to enter, restricted/no entry area and any violation of the safety rules shall be the responsibility of the passengers and for such violation action may be taken by the promoter under sections 34, 35,36 and 37 of the Act.