Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 9 in West Bengal Premises Tenancy Rules, 1956 9. [ Omitted by Notification No. 4287-L. Reference/20R-3/67 dated 13.3.1969.] [Rule 9 inserted by Notification No. 422-L. Reference/20R-3/83 dated 3.4.1984.]
