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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

(2)The State Government shall appoint a member of the Divisional Vigilance Committees as ex-officio Ombudsman of the Scheme for one or more than one districts under his jurisdiction.