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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(5) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(5)Review of the drawals and distribution shall be done by each Farmers' Organization at the end of each fortnight or watering and implement corrective measures for efficient utilization.