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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Tamilnadu - Subsection

Section 12A(1)(i) in Tamil Nadu Pawn Brokers Act, 1943

(i)in respect of a loan due on the 22nd day of July 1975 to a pawnbroker, no interest shall accrue during the period commencing on the 22nd day of July 1975 and ending with the 15th day of January 1976; and