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NCT Delhi - Section

Section 39 in Delhi Wakf Board Regulations, 1963

39. Application and Inspection of record of the Board.

(a)All applications to the Board, or to the Chairman or any committee or the Secretary shall be made on a prescribed form which can be had from the Secretary of the Board on payment of 50 nP.
Note. - This does not apply to application submitted to in response to notices calling for application unless otherwise stated in the notice or to the applications made for scholarships and stipends.
(b)An application for inspection of a record or proceedings of the Board or any Committee may be granted by the Secretary on payment of Rs. 5/- per hour which shall be deposited by the applicant in advance with the Secretary.
(c)Certified copy of a record or proceeding of the Board or any Committee may be granted by the Secretary on payment of Rs. 3/- per hundred words, provided the application is accompanied by receipt of 5 nP. The Secretary may reject an application for inspection or for a copy of any record or proceeding of the Board or any Committee in the interest of the Wakfs, provided further the applicant shall have the right to appeal to the Chairman.
(d)The appeal in such cases will be accompanied by receipt of Rs. 2/- of the Board.