Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2B)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2B)(i) in Finance Act, 2012

(i)any mode, including cash, in respect of any sum paid on account of preventive health check-up;