Supreme Court - Daily Orders
M/S Sundaram Finance Limited (Formerly ... vs Deputy Commissioner Of Income Tax on 26 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.11 + 56 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34548/2018
(Arising out of impugned final judgment and order dated 23-04-2018
in TCA No. 876/2008 passed by the High Court Of Judicature At
Madras)
M/S SUNDARAM FINANCE LIMITED Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(IA No.145687/2018-CONDONATION OF DELAY IN FILING)
WITH
DIARY NO. 34544/2018
(IA No. 145136/2018-CONDONATION OF DELAY IN FILING)
Date : 26-10-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Ajay Vohra, Adv.
Mrs. Asha Vijayaraghavan, Adv.
Mr. Vikram Vijayaraghavan, Adv.
Mr. Aniket D. Agrawal, Adv.
Ms. Kavita Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.10.26 16:55:12 IST Reason: