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Supreme Court - Daily Orders

M/S Sundaram Finance Limited (Formerly ... vs Deputy Commissioner Of Income Tax on 26 October, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.11 + 56                         COURT NO.8                SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34548/2018

     (Arising out of impugned final judgment and order dated 23-04-2018
     in TCA No. 876/2008 passed by the High Court Of Judicature At
     Madras)

     M/S SUNDARAM FINANCE LIMITED                                        Petitioner(s)

                                                    VERSUS

     DEPUTY COMMISSIONER OF INCOME TAX                  Respondent(s)
     (IA No.145687/2018-CONDONATION OF DELAY IN FILING)

     WITH
     DIARY NO. 34544/2018
     (IA No. 145136/2018-CONDONATION OF DELAY IN FILING)

     Date : 26-10-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                 Mr. Ajay Vohra, Adv.
                                       Mrs. Asha Vijayaraghavan, Adv.
                                       Mr. Vikram Vijayaraghavan, Adv.
                                       Mr. Aniket D. Agrawal, Adv.
                                       Ms. Kavita Jha, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petitions are dismissed.

(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by R NATARAJAN Date: 2018.10.26 16:55:12 IST Reason: