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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(4) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(4)The staff of the home shall be subject to control and overall supervision of the Superintendent/Project Manager, who by order shall determine their specific responsibilities and shall keep the concerned authority informed of such orders made by him from time to time. The duties and responsibilities of the staff under him shall be fixed in keeping with the statutory requirements of the Act. The Superintendent or the Project Manager and such other staff may be required, shall live in the quarters provided for them within the premises of the home.