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Delhi High Court - Orders

Afflatus International Through Its ... vs Commissioner Of Central Goods And ... on 9 October, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~39
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                                       W.P.(C) 4850/2025
                                    AFFLATUS INTERNATIONAL THROUGH ITS MANAGING
                                    PARTNER SH VIVEK MAHNA                       .....Petitioner
                                                 Through: Mr. Rajesh Mahna, Adv.
                                                 versus

                                    COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX &
                                    ORS.                                     .....Respondents
                                                   Through: Mr. Gibran Naushad, Mr. Suraj
                                                            Shekhar Singh and Mr. Harsh Singha,
                                                            Advs.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE SHAIL JAIN
                                             ORDER

% 09.10.2025

1. This hearing has been done through hybrid mode.

2. It is submitted by Mr. Rajesh Mahna, ld. Counsel for the Petitioner that he has received written submissions on behalf of the Respondents. He wishes to file written submissions. Let him do so at least one week before the next date of hearing.

3. Let written submissions of both the parties be brought on record.

4. List on 22nd December, 2025.

PRATHIBA M. SINGH, J.

SHAIL JAIN, J.

OCTOBER 9, 2025/ssc/msh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2025 at 21:33:18