Delhi High Court - Orders
Afflatus International Through Its ... vs Commissioner Of Central Goods And ... on 9 October, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4850/2025
AFFLATUS INTERNATIONAL THROUGH ITS MANAGING
PARTNER SH VIVEK MAHNA .....Petitioner
Through: Mr. Rajesh Mahna, Adv.
versus
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX &
ORS. .....Respondents
Through: Mr. Gibran Naushad, Mr. Suraj
Shekhar Singh and Mr. Harsh Singha,
Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 09.10.2025
1. This hearing has been done through hybrid mode.
2. It is submitted by Mr. Rajesh Mahna, ld. Counsel for the Petitioner that he has received written submissions on behalf of the Respondents. He wishes to file written submissions. Let him do so at least one week before the next date of hearing.
3. Let written submissions of both the parties be brought on record.
4. List on 22nd December, 2025.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
OCTOBER 9, 2025/ssc/msh This is a digitally signed order.
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