Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttar Pradesh - Section Section 147 in The U.P. Zamindari Abolition and Land Reforms Act, 1950 147. [ [Sections 147 to 151 deleted by U.P Act No. 16 of 1953 (w.e.f. 01.07.1952).] [* * *]
