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State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipal General Service Rules, 1970

1. Constitution.

- The service shall consist of the following classes and categories, namely: -
CLASS I Managers, Special Grade
CLASS I-A  
Category 1 Managers, Selection Grade
Category 2 Revenue Officers, Special Grade
CLASS II  
Category 1 Managers, I Grade Municipalities
Category 2 Accountants, Special and Selection Grade Municipalities
Category 3 Assistant Revenue Officers, Special Grade Municipalities
Category 4 Revenue Officers, Selection Grade Municipalities
CLASS III Park Supervisors.
CLASS IV]  
Category 1 Assistant Revenue Officers, Selection Grade Municipalities
Category 2 Assistant Accountants, Special and Selection GradeMunicipalities
Category 3 Managers, II and III Grade Municipalities
Category 4 Revenue Officers, I Grade Municipalities
Category 5 Accountants, I Grade Municipalities
CLASS V  
Category 1 Head Clerks
Category 2 Accountants, II and III Grade Municipalities
Category 3 Assessors
Category 4 Assistants
Category 5 Market Superintendents
Category 6 Cashiers
Category 7 Store-keepers, I Grade
Category 8 Revenue Inspectors
CLASS VI Radio Operator
CLASS VI-A Park Superintendent, I Grade'
CLASS VII  
Category 1 Junior Assistants
Category 2 Poor House Wardern
Category 3 Shroff
Category 4 Store Keepers, II Grade)
Category 5 Revenue Assistant, Grade I
CLASS VII-A Typists including Steno-typists
CLASS VII-B  
Category 1 Horticultural Assistants
Category 2 Park Superintendents, II Grade.
CLASS VII-C Selection Grade Bill Collectors.
CLASS VIII Butler
CLASS IX-  
Category 1 Cinema Operator
Category 2 Revenue Assistant-Grade II
CLASS X  
Category 1 Record Clerk
Category 2 Telephone Operator.