Section 65(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

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State of Tamilnadu - Subsection

Section 65(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)No expenditure shall be sanctioned by the market committee or Board, as the case may be, unless a certificate in the following form has been furnished in respect thereof.Form of Certificate

	Rs. P.
The amount of the budget allotment.
The amount spent under this head up-to-date.
The amount sanctioned up to date, but not spent.
The amount to be sanctioned now.
Total
The balance remaining.

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State of Tamilnadu - Subsection

Section 65(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991