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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(iv) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(iv)"income" means regular income from an ostensible source like rent, interest, dividend, profits, service, grant or profession or vocation, business, trade or industry but does not include casual income or occasional financial assistance from a person or persons or pension/maintenance allowance by whatever name called below Rs. 30/-p.m. from a Government source or any other source or private body or institution.