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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Legal Metrology Act, 2009

(4)No weight or measure, shall be manufactured or imported unless it conforms to the standards of weight or measure specified under section 8:Provided that provisions of this section shall not apply for manufacture done exclusively for export or for the purpose of any scientific investigation or research.