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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(3) in Assam Science & Technology University Act, 2009

(3)The Teachers of the University may be appointed by the Chancellor after considering the recommendations of an Advisory Committed consisting of the Vice-Chancellor and such other person or person as the Chancellor thinks fit to associate with himself.