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[Cites 0, Cited by 0] [Section 187(2)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(2)(i) in The Navy (Pension) Regulations, 1964

(i)When a pension drawn in India is transferred to be paid by a pension paying officer outside India, payment shall be made up to and for the day preceding the day of departure from India.