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[Cites 0, Cited by 0] [Section 63(9)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(9)(b) in Rajasthan Factories Rules, 1951

(b)No waste material of flammable nature shall be permitted to accumulate on the floors and shall be removed at least once in a day or shift, and more often, when possible: such materials shall be placed in suitable metal containers with covers wherever possible.