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[Cites 0, Cited by 0] [Section 477] [Entire Act]

State of Assam - Subsection

Section 477(1) in The Assam Excise Rules, 2016

(1)On the termination of the licence either on account of expiry of the term or account of cancellation or suspension, the Excise Commissioner may take over or permit the licensee of the warehouse, as the case may be to remove forthwith all foreign liquor remaining in the warehouse on full payment of duty.