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State of Chattisgarh - Section

Section 118 in The Chhattisgarh Motor Vehicles Rules, 1994

118. Conveyance of animals in Stage Carriage.

- Cattle and goats shall not be carried in stage carriages but dogs and other small pets may be carried on payment of half of the adults fare, if permitted by the conductors. All dogs and other small pets conveyed in stage carriage shall be securely fastened and shall be under full control of the owner.