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Union of India - Section

Section 61 in The Mines Rules, 1955

61. Cases of exemption under section 56

.-(1) Where an exemption is granted under section 56, the manager shall display at the main entrance of the mine, a notice giving full details of the system established in the mine for leave with wages and shall send a copy of it to the Inspector.
(2)No alteration shall be made in the scheme approved by the Central Government at the time of granting exemption under section 56 without its previous sanction.