Section 9(2) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985
(2)The list referred in sub-section (1) shall contain, as far as possible, information about the persons included therein in regard to their academic qualifications, teaching experience at the degree and the post-graduate levels or professional experience and the particulars, of the earlier examinations conducted by the Commission in which they acted as examiners.
