Tripura High Court
Party Name : Nishor Sinha vs The State Of Tripura & Ors on 19 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000308/2016 Party Name : NISHOR SINHA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA It has been stated by Mr. S. Chakraborty, learned Additional Government Advocate appearing on instruction of Ms. A.S. Lodh, learned Additional Government Advocate for the respondents that Ms. A.S. Lodh, learned Additional Government Advocate could not collect
the instruction as asked for by this court. List the matter on 20.01.2017.
Mr. D.K. Biswas, learned counsel appears for the petitioner.
Download Date: 8-05-2017 15:05 1/1