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State of Odisha - Section

Section 87 in The Orissa Registration Rules, 1988

87. Charge of sealed cover.

- A District Sub-Registrar while taking over charge as such, shall examine the, sealed covers and Wills with their registers and make a report to that effect to the Inspector-General forthwith.Part-XVI Register Books and Indexes(Sections 51, 53, 54 and 55)Register Books