Central Administrative Tribunal - Delhi
Rajendra Kumar Kapoor vs M/O Statistics on 17 August, 2018
Central Administrative Tribunal
Principal Bench
MA No.3461/2018 in
OA No.2375/2018
New Delhi, this the 17th day of August, 2018
Hon'ble Mr. Justice L. Narasimha Reddy, Chairman
Hon'ble Mr. Pradeep Kumar, Member (A)
Rajender Kumar Kapoor
Aged 58 years
S/o Late Shri H.L. Kapoor
Data Processing Assistant-II
Data Processing Division
National Sample Survey Office
Ministry of Statistics and Programme Implementation
Sankhyiki Bhawan, Maharishi Balmiki Marg
Delhi-110032.
R/o 22, Guru Angad Nagar Extension
New Delhi-110092. .... Applicant
(By Advocate: Shri Prateek Tushar Mohanty)
Vs.
Union of India through
The Additional Director General
Data Processing Division
National Sample Survey Office
Ministry of Statistics and Programme Implementation
Mahalanobis Bhawan, 164, G.L.T. Road
Kolkata-700108. .... Respondents
(By Advocate: Shri Rajeev Kumar)
ORDER (ORAL)
Justice L. Narasimha Reddy:-
In this OA the applicant filed MA No.3461/2018 with a prayer to permit him to withdraw the OA in view 2 OA No.2375 /2018 of the developments that are said to have taken place, during the pendency of the OA.
2. Permission is accorded. MA is accordingly allowed. OA is dismissed as withdrawn. There shall be no order as to costs.
(Pradeep Kumar) (Justice L. Narasimha Reddy) Member(A) Chairman /vb/