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[Cites 0, Cited by 0] [Section 58(11)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(11)(d) in The Income Tax Act, 2025

(d)the expressions "goods carriage", "gross vehicle weight" and "unladen weight" shall have the same meaning as respectively assigned to them in section 2 of the Motor Vehicles Act, 1988;