Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(10) in The Evidence Act, 1977 (1920 A.D) (10)the territories under the dominion of the [Government of India,] [Substituted By A.L.O. 2008 for 'British Crown'.] the territories included in the State;
