Allahabad High Court
State Of U.P. Through Collctor Kheri vs Rohit Kumar And Others on 10 May, 2010
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
Court No. - 9 Case :- FIRST APPEAL No. - 103 of 1983 Petitioner :- State Of U.P. Through Collctor Kheri Respondent :- Rohit Kumar And Others Petitioner Counsel :- Chief Standing Counsel Respondent Counsel :- Q.M.Haq,K.A.Khan Hon'ble Yogesh Chandra Gupta,J.
It is one of the oldest appeal. It is informed by learned counsel for the appellant that the record of lower court has not yet been summoned by the office despite of the orders passed by the Court on 1.12.2008 and thereafter. Office is directed to summon the lower court record at the earliest. List this appeal for final hearing in Ist week of July, 2010. Order Date :- 10.5.2010 Zh