Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 41]

Allahabad High Court

State Of U.P. Through Collctor Kheri vs Rohit Kumar And Others on 10 May, 2010

Author: Yogesh Chandra Gupta

Bench: Yogesh Chandra Gupta

Court No. - 9

Case :- FIRST APPEAL No. - 103 of 1983

Petitioner :- State Of U.P. Through Collctor Kheri
Respondent :- Rohit Kumar And Others
Petitioner Counsel :- Chief Standing Counsel
Respondent Counsel :- Q.M.Haq,K.A.Khan

Hon'ble Yogesh Chandra Gupta,J.

It is one of the oldest appeal. It is informed by learned counsel for the appellant that the record of lower court has not yet been summoned by the office despite of the orders passed by the Court on 1.12.2008 and thereafter. Office is directed to summon the lower court record at the earliest. List this appeal for final hearing in Ist week of July, 2010. Order Date :- 10.5.2010 Zh