Manipur High Court
The Youth Cane & Bamboo Association vs Vrs on 26 September, 2025
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA Digitally signed
by LAISHRAM
M DHAKESHORI
DEVI
DHAKESH Date:
ORI DEVI 2025.09.26
13:27:47 +05'30' Item No. 84
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Cont.Cas(C) No. 109 of 2025
The Youth Cane & Bamboo Association ...Petitioner/s
Vrs.
RK. Dinesh & 2 ors. ...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 26.09.2025 Mr. Syed Murtaza Ahmed, learned counsel appearing for the petitioner submitted that the direction given by this Court has been complied with by the authorities and accordingly, the present contempt case can be closed.
Ms. Y. Niha, learned counsel appearing for the respondents endorsed the submission made by the learned counsel appearing for the petitioner.
In view of the submission made by the learned counsel appearing for the parties, the present contempt case is hereby closed.
JUDGE Dhakeshori Page 1