Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Manipur High Court

The Youth Cane & Bamboo Association vs Vrs on 26 September, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2025.09.26
         13:27:47 +05'30'                                                       Item No. 84
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                   Cont.Cas(C) No. 109 of 2025
                   The Youth Cane & Bamboo Association            ...Petitioner/s
                        Vrs.
                   RK. Dinesh & 2 ors.                            ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 26.09.2025 Mr. Syed Murtaza Ahmed, learned counsel appearing for the petitioner submitted that the direction given by this Court has been complied with by the authorities and accordingly, the present contempt case can be closed.

Ms. Y. Niha, learned counsel appearing for the respondents endorsed the submission made by the learned counsel appearing for the petitioner.

In view of the submission made by the learned counsel appearing for the parties, the present contempt case is hereby closed.

JUDGE Dhakeshori Page 1