Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] State of Assam - Subsection Section 162(1) in Instructions Relating to Liquor (1)Preliminary report to Collector, of arrest, seizure or search in Form No. 28 of Schedule XXXI (Section V-Miscellaneous).
