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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(c) in The Tamil Nadu Electricity Supply Code, 2004

(c)Every affidavit shall clearly and separately indicate statements, which are true to the (i) belief of the deponent, (ii) knowledge of the deponent, and (iii) information received by the deponent.