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[Cites 0, Cited by 4] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4) in Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999

(4)If no objections are made and no cause is shown on or before the specified date 1-he Special Court shall forthwith pass an order making the ad interim order of attachment absolute.