Section 107(2)(d) in The Coal Mines Regulations, 2011

[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(2)(d) in The Coal Mines Regulations, 2011

(d)in so far as the risk remains,

(i)provide for personal protective equipment; and

(ii)institute a program to monitor the risk to which employees may be exposed.