Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Jharkhand - Subsection Section 45(2) in Jharkhand Tourism Development and Registration Act, 2015 (2)The prescribed authority shall make necessary changes in the register maintained for the purpose and in the certificate of registration.
