Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 95 in The Kerala Prisons and Correctional Services (Management) Act, 2010 95. Accounts and audit.— The accounts of every prison shall be maintained and audited in such manner as may be prescribed.
