(4)The attestation by the revenue officer of the instrument of lease shall be as nearly as possible, in the following form:-"This document was presented before me on ........... by Shri ................... son of .................................. R/o ...................................................................... The execution of this instrument was admitted by Sri..................................... who was identified by the following witnesses:- Name, parentage and address of witness No.1. ..............SignatureName, parentage and address of witness No.2 ...............SignatureName and address of the allottee ...........................SignatureI have satisfied myself about the identity of the above persons and I hereby attest the terms of this documents.Date:.............Seal....................Signature of the Attesting Officer
