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Rajasthan High Court - Jaipur

State vs Shahzad And Ors on 28 June, 2017

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
                   D.B. Criminal Appeal No. 304 / 1991
Shahzad And Ors.
                                                         ----Appellants
                                 Versus
State
                                                     ----Respondent

_____________________________________________________ For Appellant(s) : None present For Respondent(s) : Mr. B. N. Sandu, AAG _____________________________________________________ HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA HON'BLE MR. JUSTICE VIJAY KUMAR VYAS Order 28/06/2017 We find that in the daily cause list issued, office has wrongly recorded the cause title. In the present case appeal has been preferred by State of Rajasthan against the acquittal of Shehzad, Hameed and Jabbu.

We direct the Registry to correct the cause title in the daily cause list issued. The correction be carried and appeal be listed for arguments on 03.07.2017.

Name of Mr. B. N. Sandu, AAG be reflected in the cause list as counsel for the appellant and name of Mr. Ashok Mishra be reflected in the cause list as counsel for the accused/respondents. (VIJAY KUMAR VYAS)J. (KANWALJIT SINGH AHLUWALIA)J. Heena/Dheeraj/08