Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(a) in Jharkhand Academic Council Act, 2002

(a)the procedure to be followed in regulating the conduct of business at meetings of Council and committees constituted by it under the Act;