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State of Rajasthan - Section

Section 16 in Rajasthan private Security Agencies (Regulation) Rules, 2006

16. Photo identity card.

(1)Every photo identity card issued by the Agency under sub-section (2) of section 17 shall be in Form XI.
(2)The photo identity card shall convey a full-face image in color, full name of the private security guard, name of the Agency and the identification number of the individual to whom the photo identity card is issued.
(3)The photo identity card shall clearly indicate the individuals's position in the Agency and the date up to which the photo-identity card is valid.
(4)The photo identity card shall be maintained upto date and any change in the particulars shall be entered therein.
(5)The photo-identity card issued to the private security guard shall be returned to the Agency issuing it, once the private security guard is no longer engaged or employed by it.
(6)Any loss or theft of photo-identity card shall be immediately brought to the notice of the Agency that issued it.