Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Assam - Subsection Section 5(p) in The Gauhati University Act, 1947 (p)to constitute for the benefit of is officers and employees such pensions and provident funds as it may deem fit in such manner and subject to such conditions as may be prescribed, and
