Bombay High Court
Nandkumar Dharma Jadhav vs The State Of Maharashtra And Anr on 3 July, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 178 OF 2015
Dnyaneshwar Laxman Salavkar ....Applicant
V/S
State Of Maharashtra And Anr ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 249 OF 2015 Raosaheb Sukhdeo Mali ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 250 OF 2015 Pundilik Mukund Salunke ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 251 OF 2015 Nandkumar Dharma Jadhav ....Applicant V/S The State Of Maharashtra And Anr ....Respondent Mr.Gavnekar Chidambar Ganesh a/w. G.S.Hiranandani for Applicants.
Mr.S.R.Shinde- APP for the StTate. Mr.Kuldeep S Patil for R.No.2.
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Stand over to 10/07/2019 on supplementary board. Ad-interim relief if any to continue till then.
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