Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in The Gujarat Advocates Welfare Fund Act, 1991

(2)The stamps shall be of the size 2 c.m x 4 c.m. and be sold only to the members of the Fund.