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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 53(2)(j) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(j)a provision that the contravention of any of the rules shall be an offence and shall be punishable with fine not exceeding such amount as may be prescribed.