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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(d) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(d)ensure that records related to the Authority shall be protected from loss, destruction, falsification, unauthorised access and unauthorised release;