Section 26 in Rajasthan Biological Diversity Rules, 2010
26. Settlement of disputes.
- The Board shall lay down the procedure for settlement of disputes between Board and the Biodiversity Management Committees or amongst Biodiversity Management Committees, and between Biodiversity Management Committee and relevant local bodies.Form I[See Rule 19]Application form for access to/collection of Biological resources and associated traditional knowledgePart-A
