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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(ii) in Laws of the Bharathidasan University

(ii)Complimentary motion. - At any meeting of the Senate, motion of a complimentary character or condolence nature may, without previous notice, be moved from the chair or by any member with the previous permission of the Chair.