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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(4)(a) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

(a)shall, unless revoked under section 53, remain in force for such period as may be prescribed by the State Government;