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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(1)(ii) in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

(ii)A member of the service who is transferred on his/her own request from one unit to another shall not, by reason of having completed his/her probation earlier than the other probationers in the new unit, be confirmed before them.