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State of Tamilnadu - Section

Section 91 in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

91. Overriding effect of Act.

- Save as expressly provided in this Act, any other law in force immediately before the commencement of this Act shall cease to apply to public charitable trusts or endowments created by persons belonging to Vanniyakula Kshatriya community,-
(i)with respect to any matter for which provision is made in this Act; and
(ii)in so far as the provisions of such other Act, is inconsistent with any of the provisions, contained in this Act.