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Madhya Pradesh High Court

Bhagwan Das Singhal vs Mandir Murti Char Bhujanath Mandir Thr. on 11 February, 2020

Author: Vishal Mishra

Bench: Vishal Mishra

                                                                    1                                  SA-3038-2019
                                          The High Court Of Madhya Pradesh
                                                      SA-3038-2019
                        (BHAGWAN DAS SINGHAL Vs MANDIR MURTI CHAR BHUJANATH MANDIR THR. AND OTHERS)

                   2
                   Gwalior, Dated : 11-02-2020
                                         Shri Rajeev Shrivastava, learned counsel for the appellant.
                                         Learned counsel for the appellant prays for and is granted seven days'
         time to move an appropriate application for impleading the State Government
         as a party in the proceedings.
                                         List thereafter.


                                                                                          (VISHAL MISHRA)
                                                                                               JUDGE


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                   VIPIN KUMAR
                   AGRAHARI
                   2020.02.12 18:24:42
                   +05'30'
VALSALA
VASUDEVAN
2018.10.26

15:14:29 -07'00'