Madhya Pradesh High Court
Bhagwan Das Singhal vs Mandir Murti Char Bhujanath Mandir Thr. on 11 February, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 SA-3038-2019
The High Court Of Madhya Pradesh
SA-3038-2019
(BHAGWAN DAS SINGHAL Vs MANDIR MURTI CHAR BHUJANATH MANDIR THR. AND OTHERS)
2
Gwalior, Dated : 11-02-2020
Shri Rajeev Shrivastava, learned counsel for the appellant.
Learned counsel for the appellant prays for and is granted seven days'
time to move an appropriate application for impleading the State Government
as a party in the proceedings.
List thereafter.
(VISHAL MISHRA)
JUDGE
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VIPIN KUMAR
AGRAHARI
2020.02.12 18:24:42
+05'30'
VALSALA
VASUDEVAN
2018.10.26
15:14:29 -07'00'